SUMATHI JAGADAM

2,628 recorded High Court judgment(s) · 2023–2026

Courts

Andhra Pradesh High Court

2628

CLOSED NO COSTS	737
DISMISSED AS INFRUCTUOUS	682
DISPOSED OF NO COSTS	571
WITHDRAWN	217
DISMISSED AS NON PROSECUTION	130
DISMISSED FOR DEFAULT	115
DISMISSED	79
ALLOWED NO COSTS	46

PUNGANUR REDDY SEKHAR v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-06)
G NAGENDRA NAIDU v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-06)
Y R KRISHNA v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-06)
ERRAMPALLI JEEVARATHNAMMA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-05)
K. Jaya Prabha, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-05)
G K KALAI RAJAN v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-05)
BOJJA ARUNA RAJI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-05)
TENAPALLI PRAKASH v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-05)
A.Bala Maddileti v. The State of A.P. — Andhra Pradesh High Court (2026-05-05)
LAXMI PHOTO STUDIO v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-04)