SUMAN SHYAM, . ROBIN PHUKAN

40 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• SANKAR PANDAB v. THE STATE OF ASSAM — Gauhati High Court (2022-05-09)
• WASIM RAFIQUE and 2 ORS. v. STATE OF ASSAM — Gauhati High Court (2022-04-26)
• ASWINI KALITA v. STATE OF ASSAM — Gauhati High Court (2022-04-26)
• DR. KISMAT ALI and ANR. v. THE STATE OF ASSAM, — Gauhati High Court (2022-04-26)
• SRI BABUL SAIKIA and 4 ORS v. THE STATE OF ASSAM and ANR — Gauhati High Court (2022-03-15)
• SAFIKUL ISLAM @ SAFIQUL ISLAM v. NATIONAL INVESTIGATION AGENCY (NIA) — Gauhati High Court (2022-03-11)
• JETUKI BORO v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2022-03-04)
• SRI SURESH MUNDA @ SURESH SINGKU AND 11 ORS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2022-03-04)
• SATYAJIT SUKLABAIDYA v. SMTI SHILPI BAIDYA — Gauhati High Court (2022-02-28)
• SATYAJIT SUKLABAIDYA v. SMTI SHILPI BAIDYA — Gauhati High Court (2022-02-28)