SUMAN SHYAM, . MRIDUL KUMAR KALITA

22 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• HUSSAIN ALI AND 9 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-02-17)
• HUSSAIN ALI AND 9 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-02-17)
• MD. HABIL ALI v. THE STATE OF ASSAM — Gauhati High Court (2025-02-17)
• NAKUL KALITA v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-12-19)
• MD. SAMSUL HUSSAIN v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-12-19)
• SANAJUL HAQUE LASKAR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2024-12-17)
• N. PRIYO KUMAR SINGH @ KESHO MAITIE v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2024-12-17)
• PRABIN NARZARY v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2024-12-17)
• MONURANJAN GOGOI @ BIRANJAN GOGOI v. THE STATE OF ASSAM — Gauhati High Court (2024-12-16)
• SHAJIT AHMED @ SAJIT AHMED . v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2024-12-15)