LexSUMAN SHYAM, . MIR ALFAZ ALI
71 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 71 |
Disposal nature
| Disposed Of | 69 |
| Allowed | 1 |
| Dismissed | 1 |
Recent judgments
- SRI SANJEET CHAUDHURY v. MRS BIBHA JAISWAL — Gauhati High Court (2021-04-09)
- (THE STATE) THE NATIONAL INVESTIGATION AGENCY v. AKHIL GOGOI — Gauhati High Court (2021-04-09)
- SRI TANKESWAR SARMA v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-04-09)
- SANJEET CHAUDHURY v. BIBHA JAISWAL — Gauhati High Court (2021-04-09)
- MANIRUL ISLAM @ MANIRUL ZAMAN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-04-09)
- HAFIZUR RAHMAN AND 2 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-04-09)
- MANIRUL ISLAM @ MANIRUL ZAMAN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-04-09)
- MD NASIRUDDIN LASKAR AND 2 ORS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-04-09)
- SRI ANUPAM BARUAH v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-04-09)
- BHABEN KUMAR v. RINTI DEKA — Gauhati High Court (2021-04-08)