SUMAN SHYAM, . MARLI VANKUNG

25 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• RAMESWAR KAKOTI v. THE STATE OF ASSAM and ANR — Gauhati High Court (2021-11-12)
• SHRI MAHESH LAHORI v. STATE OF ASSAM and ANR — Gauhati High Court (2021-11-12)
• SHRI DIPANKAR SINGHA LAHKAR v. STATE OF ASSAM and 5 ORS — Gauhati High Court (2021-11-12)
• SRI ANIL KUMAR BAISHYA v. SMT QUEEN BAISHYA — Gauhati High Court (2021-11-11)
• SMT QUEEN BAISHYA v. SRI ANIL KUMAR BAISHYA — Gauhati High Court (2021-11-11)
• UMED ALI v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2021-11-10)
• JAMER ALI @ JOMER ALI v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2021-11-09)
• MD KISMAT ALI AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-11-09)
• SRI DIPEN KHAKHLARY AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-11-03)
• SMTI. MINATI HAZARIKA v. SRI BIDYADHAR HAZARIKA — Gauhati High Court (2021-11-02)