SUMAN SHYAM, . MALASRI NANDI

94 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• THE STATE, NATIONAL INVESTIGATION AGENCY v. AKHIL GOGOI AND 3 ORS — Gauhati High Court (2023-02-09)
• NIROD SARMA v. CHAM CHUN NAHAR AHMED AND 56 ORS. — Gauhati High Court (2023-01-23)
• L. JEETEN SINGH v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2022-09-29)
• E. BOBO @ KHANGANBA v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2022-09-29)
• INAOCHA SINGH v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2022-09-29)
• N. SHANTI MEITEI @ CHINGLEMBA MANGANG @ TAKHELCHANGBAM HEMANTA SINGH v. THE NATIONAL INVESTIGATION AGENCY — Gauhati High Court (2022-09-29)
• SMT. T. TILILA SANGTAM v. THE GAUHATI HIGH COURT AND 6 ORS. — Gauhati High Court (2022-09-27)
• MATHU RAM BRAHMA @ MUDAI AND 3 ORS. v. THE CENTRAL BUREAU OF INVESTIGATION — Gauhati High Court (2022-09-27)
• RANJAN DAIMARI @ D.R. NABLA @ LASDUM @ LOUDUM AND 9 ORS v. THE CENTRAL BUREAU OF INVESTIGATION — Gauhati High Court (2022-09-27)
• QHETO A. CHOPHY v. THE GAUHATI HIGH COURT AND 6 ORS. — Gauhati High Court (2022-09-27)