LexSUMAN SHYAM, . HITESH KUMAR SARMA
124 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 124 |
Disposal nature
| Disposed Of | 117 |
| Allowed | 2 |
| Dismissed As infractuous | 2 |
| Dismissed | 1 |
| Disposed On Motion date after hearing the both sides | 1 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- ZAKIR HUSSAIN AND 2 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-09-24)
- SUKUR ALI AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2021-03-09)
- SAHIDUL ALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-06-26)
- KUMAR ALI @ KOMAR ALI AND 6 ORS v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-06-26)
- MOINA AHMED v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-06-25)
- SRI RATAN NAYAK AND 3 ORS v. THE STATE OF ASSAM — Gauhati High Court (2020-06-22)
- SAURABH KUMAR KALITA AND ANR. v. THE STATE BANK OF INDIA AND 6 ORS — Gauhati High Court (2020-06-22)
- MD RAHMAN ALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2020-06-18)
- M/S. GAURAB TRADERS AND 2 ORS. v. ASSAM GRAMIN VIKASH BANK AND 3 ORS. — Gauhati High Court (2020-06-17)
- THE NATIONAL INVESTIGATION AGENCY, v. SHRI TAPITU @ TAPI A-13 — Gauhati High Court (2020-06-16)