SUMAN SHYAM

25 recorded High Court judgment(s) · 2024–2025

Courts

Gauhati High Court

Disposed Of	16
Dismissed On withdrawal no order for such liberty	3
Allowed	2
Dismissed	1
Closed	1
Dismissed For Non-prosecution	1
Dismissed on withdrawal with liberty to approach again	1

M/s Eka Enterprise v. The State of AP and 3 Ors — Gauhati High Court (2025-02-13)
Patanjali Foods Limited and Anr v. The State of AP and 6 Ors — Gauhati High Court (2025-02-13)
Tamchi Taniang v. Taw Dulum and 7 Ors — Gauhati High Court (2025-02-13)
Mori Riba v. The State of AP and 2 Ors — Gauhati High Court (2025-02-13)
Ngurang Robin v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2025-02-12)
Lobsang Tsering v. Migom H Borang Kepang — Gauhati High Court (2025-02-11)
TANGIR TAMUT v. THE STATE OF AP AND 2 ORS. — Gauhati High Court (2025-02-11)
Tasing Mosu v. The State of AP and 2 Ors — Gauhati High Court (2025-02-11)
Moso Chiba v. The Deputy Commissioner and 4 Ors — Gauhati High Court (2025-02-10)
Tania Lida v. The State of AP and 2 Ors — Gauhati High Court (2025-02-10)