SUMAN SHYAM, . ARUN DEV CHOUDHURY

163 recorded High Court judgment(s) · 2021–2024

Courts

Disposal nature

Recent judgments

• RAJIB CH BHUYAN AND 53 ORS v. THE STATE OF ASSAM AND 7 ORS — Gauhati High Court (2024-10-03)
• ONKAR PRASAD KANOI HIGH SCHOOL AND 26 ORS. v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2024-10-03)
• SUBRATA KUMAR RAY AND 22 ORS. v. THE STATE OF ASSAM AND 7 ORS. — Gauhati High Court (2024-10-03)
• MD. ANOWARUL ISLAM AND 8 ORS v. THE STATE OF ASSAM AND 6 ORS — Gauhati High Court (2024-10-03)
• 9 NO. YOUNGPUR VENTURE LOWER PRIMARY SCHOOL AND 5 ORS. v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2024-10-03)
• MALAYA KALITA v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2024-10-03)
• BIJIT SARMA AND 8 ORS. v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2024-10-03)
• RANJAN RAJKHOWA AND 54 ORS v. THE STATE OF ASSAM AND 7 ORS — Gauhati High Court (2024-10-03)
• ASHOK PEGU AND 48 ORS. v. THE COMMISSIONER AND SECTETARY AND 3 ORS. — Gauhati High Court (2024-10-03)
• MUKHESWAR REGON AND 8 ORS v. THE STATE OF ASSAM AND 7 ORS — Gauhati High Court (2024-10-03)