SUMAN SHYAM

30 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• Mirpe Tato v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2021-12-23)
• Swaroop Bhattacharjee v. The Arunachal Pradesh Public Service Commission and 3 Ors. — Gauhati High Court (2021-12-22)
• Orik Panggeng v. THE STATE OF AP and 4 Ors. — Gauhati High Court (2021-12-22)
• Ukyar Apum v. THE STATE OF AP and 5 Ors. — Gauhati High Court (2021-12-22)
• M/s Pitgong Kayeng Enterprises and 2 ors. v. The State of AP and 4 Others — Gauhati High Court (2021-12-22)
• Taling Siram v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2021-12-21)
• Kaling Siram v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2021-12-21)
• Sunday Dupak v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2021-12-21)
• Tater Talom v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2021-12-21)
• M/s M D Construction v. THE STATE OF AP and 2 Ors. — Gauhati High Court (2021-12-21)