SUMAN SHYAM

6,117 recorded High Court judgment(s) · 2015–2025

Courts

Gauhati High Court

6117

Disposed Of	5180
Closed	339
Dismissed on withdrawal with liberty to approach again	194
Dismissed	172
Allowed	88
Dismissed As infractuous	83
Dismissed For Non-prosecution	33
Dismissed On withdrawal no order for such liberty	11

NURUL NAHAR BEGUM v. DEBASISH GANGOPADHYAY AND 2 ORS — Gauhati High Court (2025-07-14)
RAJANI KANTA DAS v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2025-06-26)
HIMALAY SARMA v. THE STATE OF ASSAM AND 2 ORS. — Gauhati High Court (2025-06-26)
NISANT AANAND v. THE UNION OF INDIA — Gauhati High Court (2025-06-26)
THE STATE OF ASSAM AND 4 ORS v. TAPAN MEDHI — Gauhati High Court (2025-06-26)
PHANIDHAR LAHON AND 11 ORS. v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2025-06-26)
THE STATE OF ASSAM AND 4 ORS v. USHA DEVI JAIN — Gauhati High Court (2025-06-26)
THE STATE OF ASSAM AND 4 OTHERS v. BIJOY KUMAR SWAMI — Gauhati High Court (2025-06-25)
THE STATE OF ASSAM AND 4 ORS v. TAPAN MEDHI, — Gauhati High Court (2025-06-25)
THE STATE OF ASSAM AND 3 ORS v. SERAJ ANOWAR — Gauhati High Court (2025-06-25)