SUKHVINDER KAUR

2,544 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• STATE OF HARYANA v. SAVITA DAHIYA — Punjab & Haryana High Court (2026-05-29)
• RAJ SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-26)
• NAVEEN AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-26)
• RANVEER ALIAS KIMAT ALIAS RANVEER SINGH v. MANOJ KUMAR AND ANOTHER — Punjab & Haryana High Court (2026-05-22)
• SATWINDER SINGH v. NIRMALJIT KAUR ALIAS GOLDY — Punjab & Haryana High Court (2026-05-21)
• HIMANSHU v. RAJEEV — Punjab & Haryana High Court (2026-05-20)
• SHANU v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-20)
• ANITA RANI@ANITA DEVI AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-19)
• DINESH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-18)
• SURINDER SINGH v. GURPREET SINGH — Punjab & Haryana High Court (2026-05-18)