SUJOY PAUL, SMITA DAS DE

363 recorded High Court judgment(s) · 2024–2025

Courts

Calcutta High Court

363

DISPOSED	184
DISMISSED	103
DISMISSED AS WITHDRAWN	44
DISMISSED FOR WANT OF PROSECUTION	8
DISMISSED AS INFRUCTUOUS	7
DISMISSED FOR NON PROSECUTION	6
ALLOWED	4
DISMISSED AS NOT MAINTAINABLE	3

SABIT RAI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-26)
SAYAN KANSABANIK v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-26)
LILU MAHATO v. COAL INDIA LIMITED AND ORS — Calcutta High Court (2025-09-26)
TARUN PRADHAN v. THE MINISTRY OF FOREST AND ORS. — Calcutta High Court (2025-09-26)
AJAY BARMAN RAY v. UNION OF INDIA AND ORS. — Calcutta High Court (2025-09-25)
SUJIT HALDER v. TEA BOARD OF INDIA & ORS — Calcutta High Court (2025-09-25)
KRISHNA BISWAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-25)
CHINMAY DHALI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-25)
UNION OF INDIA & ORS v. NO 87250608 HEAD CONS RAJ KUMAR & ORS — Calcutta High Court (2025-09-25)
AFTAB HOSSAIN AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-25)