SUJOY PAUL,RENUKA YARA

1,190 recorded High Court judgment(s) · 2025–2025

Courts

Telangana High Court

1190

DISPOSED OF NO COSTS	723
PARTLY ALLOWED NO COSTS	158
WITHDRAWN	147
DISMISSED	104
ALLOWED NO COSTS	33
DISMISSED AS INFRUCTUOUS	15
DISMISSED AS NON PROSECUTION	3
CLOSED NO COSTS	3

M/s. Fairway Services v. The Assistant Commissioner (ST) — Telangana High Court (2025-07-16)
M/s.Value Vision Opticals Private Limited v. THE ASST COMMISSIONER OF ST — Telangana High Court (2025-07-16)
Smt. Zainabee v. The State of Telangana — Telangana High Court (2025-07-14)
Charter Global Technologies Pvt. Ltd v. State Tax Officer — Telangana High Court (2025-07-14)
Hariom Communications LLP v. The Assistant Commissioner of State tax — Telangana High Court (2025-07-14)
M/s VRVS India Private Limited v. The Joint Commissioner — Telangana High Court (2025-07-14)
M/s. Parijatha Homes and Developers Pvt. Ltd., v. State Tax Officer (ST), — Telangana High Court (2025-07-14)
M/s. V R Power Solutions v. Assistant Commissioner (State Taxes) — Telangana High Court (2025-07-14)
Marble House v. The State of Telangana — Telangana High Court (2025-07-11)
RABBIT DIGITAL BRANDING SOLUTIONS v. The Assistant Commissioner of State Tax — Telangana High Court (2025-07-10)