SUJOY PAUL,NAMAVARAPU RAJESHWAR RAO

418 recorded High Court judgment(s) · 2024–2025

Courts

Telangana High Court

418

ALLOWED NO COSTS	156
DISPOSED OF NO COSTS	110
WITHDRAWN	83
DISMISSED	41
PARTLY ALLOWED NO COSTS	13
DISMISSED AS INFRUCTUOUS	12
CLOSED NO COSTS	2
DISMISSED AS NON PROSECUTION	1

Navuri P Revathi Jyotsna v. Smt Santhi Kumari IAS — Telangana High Court (2025-02-28)
Sai Prakash Pasumarthy v. Mr. R. Rajkumar, — Telangana High Court (2025-02-28)
Navuri P Revathi Jyotsna v. Smt Santhi Kumari IAS — Telangana High Court (2025-01-07)
R. Neelima and 5 others v. The TSRTC and 2 others — Telangana High Court (2024-12-31)
The T.S.R.T.C. v. R. Neelima — Telangana High Court (2024-12-31)
Reliance General Insurance Company Ltd., v. Smt. Keravelly Vasantha — Telangana High Court (2024-12-06)
The State of Telangana v. M. Rajesh Kumar — Telangana High Court (2024-11-29)
Anil Kumar Nethi v. The Director of Public Health and Family Welfare — Telangana High Court (2024-11-29)
The Director of Public Health and Family Welfare and 3 others v. Ch. Johnson and 9 others — Telangana High Court (2024-11-29)
The State of Telangana and 3 others v. Pendem Rudra Narsaiah and another — Telangana High Court (2024-11-29)