SUJOY PAUL,N.TUKARAMJI

194 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• GO GREEN Infracom v. The Chief Commissioner of Central Tax — Telangana High Court (2024-12-09)
• J. Srikanth, v. The State of Telangana — Telangana High Court (2024-12-09)
• M/s.Akshaya Medical Equipment Private Limited v. The Assistant Commissioner of State Tax — Telangana High Court (2024-12-09)
• Navuri P Revathi Jyotsna v. Smt. Vakati Karuna — Telangana High Court (2024-09-06)
• Sri Allu Maheshwara Rao v. Assessment Unit — Telangana High Court (2024-05-03)
• Mohammed Samiuddin v. Office of The Income Tax Officer Ward 9(1) — Telangana High Court (2024-05-03)
• NARAYANA GOUD ALLANKI, v. Office of The Income Tax Officer — Telangana High Court (2024-05-03)
• Navuri P Revathi Jyotsna v. The State of Telangana — Telangana High Court (2024-05-03)
• Sri D. Hanmantha Reddy v. Mr.Ch.Sandeep Kumar Yadav — Telangana High Court (2024-05-03)
• Smt. YARAMADA YAMINI REDDY v. Assistant Commissioner of Income Tax — Telangana High Court (2024-05-03)