SUJOY PAUL,G.RADHA RANI

330 recorded High Court judgment(s) · 2024–2025

Courts

Telangana High Court

330

DISPOSED OF NO COSTS	261
WITHDRAWN	36
DISMISSED	21
ALLOWED NO COSTS	6
DISMISSED AS INFRUCTUOUS	4
DISMISSED AS NON PROSECUTION	2

M/s. SPIKE TECHNOLOGIES v. The Assistant Commissioner of State Tax — Telangana High Court (2025-07-09)
Anasuya v. V.M. Sateesh — Telangana High Court (2025-01-27)
Shreyaan-Ishaan Educational Society v. Union of India — Telangana High Court (2025-01-23)
M/s Yuvan Krishna Rice Industries v. The State of Telangana — Telangana High Court (2025-01-23)
M/s Sandiya International Granites v. The State Government of Telangana — Telangana High Court (2025-01-23)
M/s. Sangameshwara Rice Mill v. The Telangana Pollution Control Board — Telangana High Court (2025-01-22)
MEKALA HARSHITHA v. THE STATE OF TELANGANA — Telangana High Court (2025-01-22)
RAMASWAMY BHOOPAL REDDY v. The State of Telangana — Telangana High Court (2025-01-22)
Employees Provident Fund Organisation v. Indian Red Cross Society — Telangana High Court (2025-01-22)
M/s. Zeta International v. Additional Commissioner of Customs and another — Telangana High Court (2025-01-22)