SUJOY PAUL, CHAITALI CHATTERJEE (DAS)

57 recorded High Court judgment(s) · 2024–2026

Courts

Calcutta High Court

DISMISSED FOR WANT OF PROSECUTION	20
DISPOSED	13
DISMISSED AS WITHDRAWN	8
DISMISSED	7
ALLOWED	5
DISMISSED FOR DEFAULT	3
DISMISSED AS NOT PRESSED	1

BARUN KUMAR SAR AND ORS v. YATISH KUMAR AND ORS — Calcutta High Court (2026-05-15)
M/S SUKUMAR SOLVENT PRIVATE LTD v. SAMPATH KUMAR, ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE AND ANOTHER — Calcutta High Court (2026-05-08)
AKHILENDU GHOSH v. ASHOK MOHAN CHAKRABORTY — Calcutta High Court (2026-04-21)
BASUDEB MUKHERJEE v. BISWANATH BISWAS — Calcutta High Court (2026-04-21)
SUBAL CHANDRA MANNA & ORS v. GOURHARI MAITY — Calcutta High Court (2026-04-21)
HOROON M ADAM v. SUPRIYA BASU — Calcutta High Court (2026-04-21)
DEBASISH BISWAS v. KALYAN BAGCHI — Calcutta High Court (2026-04-21)
AMALENDU JANA v. UNION OF INDIA & ORS — Calcutta High Court (2026-04-21)
BIMAL MONDAL & ORS v. SANTANU JHA — Calcutta High Court (2026-04-21)
LUTFAR RAHAMAN & ORS. v. AMAL KR. SARKAR — Calcutta High Court (2026-04-21)