SUJOY PAUL,ALOK ARADHE

20 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• Smt.R.Dheemati Lakshmi v. Government of Andhra Pradesh — Telangana High Court (2024-04-02)
• M/s. Sri Venkata Ramana Stone Crusher v. The A.P. State Financial Corporation — Telangana High Court (2024-03-27)
• M/s. Sri Venkata Ramana Stone Crusher, v. Vajeer Shivji Rao, — Telangana High Court (2024-03-27)
• CHINTA REDDY MADUSUDAN REDDY EDUCATION SOCIETY AND ANOTHER v. THE GOVT OF AP.,PANCHAYAT RAJ DEPT., AND ANOTHER — Telangana High Court (2024-03-27)
• Chintareddy Madhusudhan Reddy Educational Society v. The State of Telangana — Telangana High Court (2024-03-27)
• CHINTAREDDY MNADHUSUDHAN REDDY EDUCATIONAL SOCY., HYD AND ANO v. SECY, PANCHAYAT RAJ AND RURAL DEVP., HYD AND ANO — Telangana High Court (2024-03-27)
• The Under Secretary v. Cherukuri Nagabhushanam, — Telangana High Court (2024-03-27)
• GOLLA ALIPURAM KANAKAIAH, MEDAK DIST. v. SECY., LEGAL AFFAIRS, LAW DEPT. AND 3 ORS. — Telangana High Court (2024-03-27)
• CHINTAREDDY MADHUSUDHAN REDDY EDL.SOCIETY,HYD.,AND ANR. v. THE STATE OF TG.,P.RAJ,HYD.,AND ANR. — Telangana High Court (2024-03-27)
• P Sudershan Rao S/o.Late Narasimha Rao, v. Government of Telangana — Telangana High Court (2024-03-27)