SUJOY PAUL, ACTING , AJAY KUMAR GUPTA

47 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• NAMITA GIRI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-24)
• FARID SK AND ANR v. SAMSUZZAMAN SK AND ORS — Calcutta High Court (2025-12-24)
• MEHRAJ AHMED AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-24)
• STATE OF WEST BENGAL v. RAMENDRA NATH DEY — Calcutta High Court (2025-12-24)
• SUBHRANGSHU TALAPATRA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-24)
• MD. AYNAL HAQUE v. STATE OF WEST BENGAL — Calcutta High Court (2025-12-24)
• ABU RAIHAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-12-24)
• SRI NAMITA SEN (NEE DAS) v. SRI ASHIS SEN — Calcutta High Court (2025-12-24)
• MONIRUL HUDA BEG v. JASWANT DEB SARKAR — Calcutta High Court (2025-12-24)
• PURNENDU SHEKHAR MONDAL v. STATE OF W.B. — Calcutta High Court (2025-12-24)