SUJOY PAUL

241 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• Hill County Properties Limited, v. R.Shyam Prasad — Telangana High Court (2025-07-04)
• Mr. Mujtaba Hussain v. Mr. Shafakath Hussain — Telangana High Court (2025-06-20)
• Smt. Boda Mourya, v. M/s. E Infra IRA Ventures — Telangana High Court (2025-06-20)
• M/s, Namdhari Industrial Traders Pvt. Ltd. v. M/s TATA Projects Limited — Telangana High Court (2025-06-20)
• M/s. Salicylates and Chemicals Pvt. Ltd v. The New India Assurance Co. Ltd — Telangana High Court (2025-05-02)
• M/s. Sonar Shelters Limited v. M/s. P. Cube Associates — Telangana High Court (2025-04-25)
• B.Hemanth Choudary, v. The Managing Director, — Telangana High Court (2025-04-25)
• Aedla Sudhaker Reddy v. A. V. Ranganath, — Telangana High Court (2025-04-25)
• Ms. Lekireddy Mrudula, v. Pamayyagari Parameshwari, — Telangana High Court (2025-04-11)
• Schindler India Pvt. Ltd. v. Mrs. Akula Shanti — Telangana High Court (2025-04-11)