LexSUJIT NARAYAN PRASAD,SRI PRADEEP KUMAR SRIVASTAVA, J
383 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 383 |
Disposal nature
| Allowed | 158 |
| Dismissed | 79 |
| Dismissed as Withdrawn | 50 |
| Disposed Off | 49 |
| Dissmiss For Default/Non-Prosecution | 18 |
| Dismissed As Not Pressed | 17 |
| Disposed Off As Infractous | 4 |
| Dismissed As Not Maintainable | 4 |
Recent judgments
- GAUTAM GOPE ALIAS JALWA v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-11-25)
- FULESHWAR GOPE v. UNION OF INDIA THROUGH NATIONAL INVESTIGATING AGENCY — Jharkhand High Court (2024-03-21)
- MD MUKHTAR ALIAS MUKHTAR KHAN ALIAS BABU v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-03-14)
- MD FIROZ v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-03-14)
- MATIYUR RAHMAN ALIAS DANISH v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-03-14)
- Mohan Singh Alias Mohan Singh Ghatwar v. The State Of Jharkhand — Jharkhand High Court (2024-03-14)
- GULJAR HUSSAIN ALIAS PITTU v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-03-14)
- ADHIR PRADHAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-03-14)
- Sukhdeo Bhandari v. The State Of Jharkhand — Jharkhand High Court (2024-03-14)
- MD SAKIR v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-03-14)