SUJIT NARAYAN PRASAD, . SANJAY PRASAD

178 recorded High Court judgment(s) · 2024–2026

Courts

Jharkhand High Court

178

Dismissed	52
Disposed Off	47
Allowed	33
Dismissed as Withdrawn	21
Dismissed As Not Pressed	14
Dissmiss For Default/Non-Prosecution	6
Disposed off as abated	3
Disposed Off As Infractous	1

LANDU JAMUDA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
ARUN KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
PANEEM COAL MINES LTD THR ITS DIRECTOR BISWANATH DUTTA v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2026-05-15)
DR. VIKASH KUMAR SINGH DEO v. DR. PURNIMA — Jharkhand High Court (2026-05-15)
Mohan Bodra And Ors v. The State Of Jharkhand — Jharkhand High Court (2026-05-15)
PARWATI DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-14)
SATYENDRA KUMAR v. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT — Jharkhand High Court (2026-05-14)
SATYENDRA KUMAR v. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT — Jharkhand High Court (2026-05-14)
M/S RSB TRANSMISSIONS (INDIA) LIMITED, THROUGH ITS ASSISTANT GENERAL MANAGER, MR. S.M. NAUSHERWAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-14)
THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY REVENUE REGISTRATION AND LAND REFORMS v. BIJAY SINGH — Jharkhand High Court (2026-05-14)