SUJIT NARAYAN PRASAD, . RAJESH KUMAR

258 recorded High Court judgment(s) · 2025–2026

Courts

Jharkhand High Court

258

Dismissed	90
Allowed	59
Disposed Off	49
Dismissed as Withdrawn	25
Dissmiss For Default/Non-Prosecution	16
Dismissed As Not Pressed	7
Disposed off as abated	3
Disposed of as Withdrawn	2

NAURU SUNDI And ORS. v. STATE OF BIHAR — Jharkhand High Court (2026-04-08)
DILDAR SUNDI And ANR. v. STATE OF BIHAR — Jharkhand High Court (2026-04-08)
MANJHI SUMBRUI And ORS. v. STATE OF BIHAR — Jharkhand High Court (2026-04-08)
BEHRA PURTY And ANR. v. STATE OF BIHAR — Jharkhand High Court (2026-04-08)
RAMESH SUNDI v. STATE OF BIHAR — Jharkhand High Court (2026-04-08)
RAM SINGH SUNDI And ORS v. STATE OF BIHAR — Jharkhand High Court (2026-04-08)
DR ALOK KUMAR v. RANCHI MUNICIPAL CORPORATION RANCHI — Jharkhand High Court (2026-01-05)
BISHWANATH MAJEE v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-01-05)
NEEL KAMAL BAURI v. KUMARI PRIYA @ PRIYA KUMARI — Jharkhand High Court (2026-01-05)
JUNUL TOPNO v. PHIBI FRANCISKA KONGARI — Jharkhand High Court (2026-01-05)