LexSUJIT NARAYAN PRASAD, . PRADEEP KUMAR SRIVASTAVA
180 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 180 |
Disposal nature
| Dismissed | 62 |
| Allowed | 55 |
| Disposed Off | 31 |
| Dismissed as Withdrawn | 17 |
| Dismissed As Not Pressed | 8 |
| Dissmiss For Default/Non-Prosecution | 5 |
| Dismissed AS Infractous | 2 |
Recent judgments
- SUNIL KHERWAR ALIAS RAJKUMAR KHERWAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-14)
- RAMASHISH YADAV ALIAS CHALITAR YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-03-20)
- MALDHARI RAMANI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-02-20)
- MD MAHMUD ALAM @ MAHMUD @ NEPALI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-02-20)
- THE STATE OF JHARKHAND v. JITENDRA MUNDA — Jharkhand High Court (2026-02-20)
- FULESHWAR GOPE v. THE UNION OF INDIA THROUGH NIA — Jharkhand High Court (2026-02-04)
- FIROZ KHAN v. STATE OF JHARKHAND ( THROUGH ATS ) — Jharkhand High Court (2026-01-15)
- SYED ABDUL KHADIR v. UNION OF INDIA THROUGH GENERAL MANAGER, SOUTH EASTERN RAILWAY — Jharkhand High Court (2026-01-15)
- GULJAR HUSSAIN ALIAS PITTU v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-15)
- MD SAKIR v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-15)