SUJIT NARAYAN PRASAD, . NAVNEET KUMAR

887 recorded High Court judgment(s) · 2023–2025

Courts

Jharkhand High Court

887

Allowed	319
Disposed Off	206
Dismissed	196
Dismissed as Withdrawn	112
Dismissed As Not Pressed	18
Dissmiss For Default/Non-Prosecution	14
Disposed Off As Infractous	7
Disposed Off as Not Pressed	5

DHARMENDRA KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-18)
ARVIND KUMAR SHARMA v. COAL INDIA LIMITED, A GOVERNMENT OF INDIA ENTERPRISE, — Jharkhand High Court (2025-03-18)
JHUMRI TELAIYA NAGAR PARISHAD, JHUMRI TELAIYA v. CHINTAMANI DEVI — Jharkhand High Court (2025-03-18)
Bharat Poddar v. Mines And Geological Survey — Jharkhand High Court (2025-03-18)
GUPUT SINGH GUPTESHWAR PRASAD SINGH v. STATE OF JHARKHAND — Jharkhand High Court (2025-02-18)
BABLU SINGH ABHIMANYU KUMAR v. STATE OF JHARKHAND — Jharkhand High Court (2025-02-18)
Mahadev Enclave Pvt Ltd Through Its Regional Manager Shri Rajveer Singh v. Mines And Geological Survey — Jharkhand High Court (2025-02-17)
DR SACHCHIDA NAND SHARMA v. M/S STEEL AUTHORITY OF INDIA LIMITED THROUGH ITS CHAIRMAN — Jharkhand High Court (2025-02-14)
HIRO RAI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-02-14)
Ms Creo Sales India Pvt Ltd Through Its Director Santosh Kumar v. Mines And Geological Survey — Jharkhand High Court (2025-02-13)