SUJIT NARAYAN PRASAD,KUMARI SANJU PANDA

1,545 recorded High Court judgment(s) · 2011–2018

Courts

Orissa High Court

1545

Disposed Off	1046
Dismissed	265
Withdrawn	131
Infructuous	57
Allowed	11
Dismissed For Default/Non-Prosecution	10
Not Pressed	10
Closed	6

KALINGA TANNING INDUSTRIES PVT.LTD v. ORISSA STATE FINANCIAL COR. — Orissa High Court (2018-08-03)
ARDHENDU BHATTACHARYA v. O.A.T.,CUTTACK — Orissa High Court (2017-12-15)
STATE MISSION DIRECTOR-CUM-CEO v. SOUMYAKANTA PATRA — Orissa High Court (2017-12-15)
STATE OF ODISHA v. SHANKARSAN PADHAN — Orissa High Court (2017-12-15)
DHUSASAN SWAIN@DHUSA SWAIN v. KRUSHNA CH.SWAMY@KRUSHSNA CHANDRA MOHADEV BIJE — Orissa High Court (2017-12-15)
PRAFULLA CH.PANDA v. STATE OF ORISSA — Orissa High Court (2017-12-15)
STATE OF ODISHA v. RAMA CH.SA — Orissa High Court (2017-12-15)
KAIRA MUNDA v. STATE — Orissa High Court (2017-11-11)
BHALU @ HADI v. STATE — Orissa High Court (2017-11-11)
DR.CHANDRAKANT JENA v. REGISTRAR,SAT,ODISHA,CUTTACK,BENCH — Orissa High Court (2017-11-07)