SUJIT NARAYAN PRASAD, . GAUTAM KUMAR CHOUDHARY

66 recorded High Court judgment(s) · 2025–2026

Courts

Jharkhand High Court

Allowed	24
Dismissed	17
Dismissed as Withdrawn	11
Dismissed As Not Pressed	5
Dissmiss For Default/Non-Prosecution	4
Disposed Off	3
Disposed Off As Infractous	1
Disposed off as abated	1

KUNDAN KUMAR v. NATIONAL INVESTIGATING AGENCY NEW DELHI — Jharkhand High Court (2026-03-11)
NAGESHWAR GANJHU @ TARUN JI @ TARUN GANJHU ALLIAS DHIRENDRA BHOKTA v. THE UNION OF INDIA THROUGH NATIONAL INVESTIGATIONAL AGENCY — Jharkhand High Court (2026-02-02)
ARUN KUMAR ALIAS ARUN KUMAR TURI ALIAS ARUN TURI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-02-02)
Priyanka Sahi v. Siddarth Rao — Jharkhand High Court (2026-01-21)
MADHAB CHANDRA DEY MADHU And ANR. v. STATE OF BIHAR — Jharkhand High Court (2026-01-21)
SIDDARTH RAO ALIAS RAHUL v. PRIYANKA SAHI — Jharkhand High Court (2026-01-21)
DEEPAK KUMAR v. ANU DEVI — Jharkhand High Court (2025-12-22)
SAI INTERNATIONAL, REPRESENTED BY SANJAY SATYANAND VERMA, v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-22)
RAMNATH SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-22)
GAURI DEVI ALIAS PUNAM KUMARI ALIAS PUNAM DEVI ALIAS GAURO DEVI ALIAS POONAM DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-12-22)