SUJIT NARAYAN PRASAD, . DEEPAK ROSHAN

23 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• Diploma Engineers Association Through Its General Secretary Shekhar Kumar v. The State Of Jharkhand Through The Chief Secretary And Ors — Jharkhand High Court (2026-04-17)
• SHYAM DAS SINGH v. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2026-04-17)
• SATYADEO MOHAN GHOSH v. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2026-04-17)
• M/S HINDALCO INDUSTRIES LIMITED, THROUGH ITS AUTHORIZED SIGNATORY NAMELY SAMTA SINHA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-04-16)
• THE STEEL AUTHORITY OF INDIA LIMITED THROUGH ITS CHAIRMAN v. DHANANJAY KUMAR — Jharkhand High Court (2026-04-06)
• JUGESHWAR MAHTO ALIAS YOGESHWAR MAHTO v. THE STATE OF JAHRKHAND — Jharkhand High Court (2026-04-06)
• BINDESHWAR MURMU v. STATE OF BIHAR — Jharkhand High Court (2026-04-06)
• RAVISHANKAR KUMAR v. THE UNION OF INDIA REPRESENTED THROUGH THE CHAIRMAN AND C.E.O., RAILWAY BOARD — Jharkhand High Court (2026-04-06)
• SATVAT INFOSOL PRIVATE LIMITED THROUGH SRI SHAILENDRA KUMAR PRASADA v. JHARKHAND STAFF SELECTION COMMISSION THROUGH ITS SECRETARY — Jharkhand High Court (2026-04-06)
• THE DIRECTOR GENERAL, EMPLOYEES STATE INSURANCE CORPORATION v. PRAWESH KUMAR — Jharkhand High Court (2026-03-24)