SUJIT NARAYAN PRASAD
1,748 recorded High Court judgment(s) · 2019–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 1748 |
Disposal nature
| Dismissed | 735 |
| Disposed Off | 435 |
| Dismissed as Withdrawn | 271 |
| Allowed | 197 |
| Dismissed As Not Pressed | 43 |
| Closed | 18 |
| Dismissed AS Infractous | 10 |
| Dropped | 7 |
Recent judgments
- BAHUJAN MAZDOOR UNION THROUGH ITS JOINT GENERAL SECRETARY RAM RATAN RAM v. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSTORE AREA OF MS BHARAT COKING COAL LIMITED — Jharkhand High Court (2026-02-02)
- SANTANU KUMAR CHANDRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-01-27)
- COURT ON ITS OWN MOTION v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, GOVT. OF JHARKHAND — Jharkhand High Court (2026-01-16)
- JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION THROUGH ITS MANAGING DIRECTOR, v. OM PRAKASH SINGH — Jharkhand High Court (2026-01-15)
- VAYAM TECHNOLOGIES LIMITED THROUGH ITS ASSITANT MANAGER FINANCE NAMELY JAI SHANKAR SHUKLA v. BHARAT SANCHAR NIGAM LIMITED THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR — Jharkhand High Court (2026-01-15)
- SUBASIYA DEVI v. BHARAT COOKING COAL LIMITED (BCCL) THROUGH ITS CHAIRMAN- CUM - MANAGING DIRECTOR — Jharkhand High Court (2026-01-15)
- THE STATE OF JHARKHAND v. ALICE USHA RANI SINGH — Jharkhand High Court (2026-01-14)
- THE STATE OF JHARKHAND THR. THE SECRETARY, AGRICULTURE, ANIMAL HUSBANDRY AND COOPERATIVE DEPARTMENT v. ANIL KUMAR — Jharkhand High Court (2026-01-14)
- M/S. SARYUG GAUTAM CONSTRUCTION PRIVATE LTD., THROUGH ONE OF ITS DIRECTOR SRI ASHRUT KUMAR GAUTAM v. THE PRINCIPAL COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE — Jharkhand High Court (2026-01-14)
- M/S MEGHNATH SAHU STONE WORKS REPRESENTED THROUGH ITS PROPRIETOR JAINATH SAHU v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-01-14)
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