SUJIT NARAYAN PRASAD

5,511 recorded High Court judgment(s) · 2014–2026

Courts

Jharkhand High Court

5511

Disposed Off	2589
Dismissed	1174
Dismissed as Withdrawn	607
Allowed	434
Dissmiss For Default/Non-Prosecution	181
Settled In Lok Adalat	145
Dismissed As Not Pressed	125
Withdrawn	87

HITESH V. SHAH v. UNION OF INDIA THROUGH THE DIRECTORATE OF ENFORCEMENT — Jharkhand High Court (2026-05-13)
RAJEEV RANJAN v. UNION OF INDIA And ORS. — Jharkhand High Court (2026-05-13)
HITESH V. SHAH v. UNION OF INDIA THROUGH THE DIRECTORATE OF ENFORCEMENT — Jharkhand High Court (2026-05-13)
SUDHIR KUJUR v. PUNJAB NATIONAL BANK AND OTHERS — Jharkhand High Court (2026-05-13)
SHRI MUKESH MITTAL v. THE UNION OF INDIA THROUGH SECRETARY — Jharkhand High Court (2026-05-13)
AJAY JALAN ALIAS AJAY KUMAR JALAN v. THE DIRECTORATE OF ENFORCEMENT UNION OF INDIA REPRESENTED THROUGH ASSISTANT DIRECTOR RANCHI — Jharkhand High Court (2026-05-13)
RAJWANTI PANDEY v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-11)
PATEL SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-11)
M/S ASSOCIATED ESTATE ENTERPRISES THROUGH ITS AUTHORIZED SIGNATORY NAMELY SHIBA PRASAD BANERJEE v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-11)
SHANTI DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-08)