LexSUJIT NARAYAN PRASAD
4,468 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 4468 |
Disposal nature
| Disposed Off | 3089 |
| Withdrawn | 433 |
| Dismissed For Default/Non-Prosecution | 382 |
| Dismissed | 378 |
| Infructuous | 117 |
| Not Pressed | 34 |
| (unspecified) | 13 |
| Dismiss By Prem.order | 12 |
Recent judgments
- State Of Orissa v. GAGAN BIHAR BHANJA — Orissa High Court (2018-11-15)
- STATE OF ORISSA v. LOKANATH BEHERA — Orissa High Court (2018-09-11)
- MALATILATA MOHANTY v. STATE OF ORISSA — Orissa High Court (2018-09-10)
- BANASHREE PARIDA v. STATE OF ORISSA — Orissa High Court (2018-09-10)
- ANANTA MANDAL v. STATE OF ODISHA — Orissa High Court (2018-09-10)
- GOURANGA GHADEI v. STATE OF ODISHA — Orissa High Court (2018-09-10)
- ANJAN KU.NANDA v. STATE — Orissa High Court (2018-09-04)
- PRADEEP KU.BARAL v. STATE OF ODISHA — Orissa High Court (2018-09-04)
- M/S.GLOBAL FEEDS v. COMMISSIONER-CUM-SECY.,ENERGY DEPTT. and ORS. — Orissa High Court (2018-08-30)
- M/S.GLOBAL FEEDS v. MANOJ KUMAR DAS — Orissa High Court (2018-08-30)