LexSUGATO MAJUMDAR
5,483 recorded High Court judgment(s) · 1997–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 5483 |
Disposal nature
| DISMISSED FOR DEFAULT | 4420 |
| DISPOSED | 666 |
| DISMISSED | 288 |
| DISMISSED AS WITHDRAWN | 54 |
| TRANSFERRED | 12 |
| ALLOWED | 9 |
| DISMISSED AS NOT PRESSED | 9 |
| DISMISSED AS NON PROSECUTION | 8 |
Recent judgments
- PRAVASH CHANDRA DAS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-21)
- DILIP KUMAR DEBNATH AND ORS v. SMT. MALATI CHANDRA & ORS — Calcutta High Court (2026-05-21)
- EMAMI AGROTECH LIMITED v. ANSOYABEN KANTILAL KHANDOR AND ORS — Calcutta High Court (2026-05-21)
- RUMA SARKAR v. GURUDAS SIL — Calcutta High Court (2026-05-21)
- DALIM GHOSH AND ORS v. KHUDIRAM GHOSH — Calcutta High Court (2026-05-21)
- IRC NATURAL RESOURCES PVT LTD v. THE NEW INDIA ASSURANCE COMPANY LTD — Calcutta High Court (2026-05-21)
- AKHAY KR. SADHUKHAN v. NARAYAN CH. SADHUKHAN — Calcutta High Court (2026-05-21)
- BASUDEV DHANG v. JOYDEV DHANG — Calcutta High Court (2026-05-19)
- MD. SABIR AHMED v. KAZI ABU TAHER & ANR. — Calcutta High Court (2026-05-19)
- SRI RATHINDRA NATH PURKAIT v. SRI PUNDARI KAKSHYA HALDER SINCE DECEASED SMT. NIYATI SARDAR AND ORS. — Calcutta High Court (2026-05-19)