SUDHIR SINGH,. SUNIL DUTTA MISHRA

21 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Rajesh Chandra Nayak v. The State of Bihar — Patna High Court (2026-05-15)
• Bhole Shankar Construction Pvt. Ltd. v. The State of Bihar — Patna High Court (2026-05-15)
• Jai Mata Dee and Maa Sita Construction, v. The State of Bihar — Patna High Court (2026-05-15)
• M/s Navayuga Engineering Company Limited v. The State of Bihar — Patna High Court (2026-05-15)
• Ganesh Pandey v. The State of Bihar — Patna High Court (2026-04-16)
• M/s Tirupati Storage and Allied Pvt. Ltd., v. UCO Bank Frazer Road Branch, — Patna High Court (2026-04-16)
• Dharmendra Kumar v. The State of Bihar — Patna High Court (2026-04-16)
• M/s. Laxmi Enterprises v. The State of Bihar — Patna High Court (2026-04-16)
• The State of Bihar and Ors v. The Zila Parishad and Anr — Patna High Court (2026-03-13)
• Chandeshwar Paswan v. The State of Bihar thorugh Home Secretary, Govt. of Bihar, Patna, Bihar — Patna High Court (2026-03-13)