SUDHIR SINGH,. SUMEET GOEL

79 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• SUKHJIT KAUR v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-02-03)
• HDFC BANK LTD v. CHIEF JUDICIAL MAGISTRATE AND OTHERS — Punjab & Haryana High Court (2025-02-03)
• BIKRAMJIT SINGH AND ANOTHER v. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND OTHERS — Punjab & Haryana High Court (2025-02-03)
• ROHTASH SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-02-03)
• KAPIL DEV ARORA v. NITIKA KHURANA — Punjab & Haryana High Court (2025-02-03)
• AVTAR SINGH v. MANDEEP KAUR — Punjab & Haryana High Court (2025-02-03)
• MANHAR SHARMA v. SANJAY BHATIA @ SANJAY KUMAR AND ORS — Punjab & Haryana High Court (2023-12-22)
• KARAN PURI v. SONIKA CHAUDHARY — Punjab & Haryana High Court (2023-12-22)
• HARDEEP SINGH v. RAMANDEEP KAUR — Punjab & Haryana High Court (2023-12-22)
• RAJNI BALA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-12-22)