SUDHIR SINGH,. SUKHVINDER KAUR

436 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• DAVINDER SINGH RAJPUT v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-05-03)
• KRISHNA KUMAR NANDA v. COMMISSIONER, MUNICIPAL CORPORATION CHD. — Punjab & Haryana High Court (2025-05-03)
• KRISHNA RANI v. CHIEF COMMISSIONER — Punjab & Haryana High Court (2025-05-03)
• EXECUTIVE ENGINEER AND ANOTHER v. SURESH KUMAR AND ANOTHER — Punjab & Haryana High Court (2025-04-09)
• EXECUTIVE ENGINEER AND ANOTHER v. MAHIPAL AND ANOTHER — Punjab & Haryana High Court (2025-04-09)
• AJIT SINGH THROUGH LR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• MAHABIR SINGH v. ANITA — Punjab & Haryana High Court (2025-04-09)
• SARJEET KAUR v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• SHASHI MAHAJAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-09)
• RAVINDER SINGH v. KULWINDERJIT KAUR — Punjab & Haryana High Court (2025-04-09)