SUDHIR SINGH,. SHAILENDRA SINGH

173 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• M/s PBC Infrastructure (India) Pvt. Ltd. v. The State of Bihar — Patna High Court (2026-05-13)
• PLAS RADHA INT UDYOG, v. The State of Bihar — Patna High Court (2026-05-13)
• M/S Jaiprakash Contractors Pvt. Ltd. v. The State of Bihar — Patna High Court (2026-05-13)
• C and K (J V), v. The State of Bihar — Patna High Court (2026-05-13)
• Maa Kamakhya Construction and Company v. The State of Bihar — Patna High Court (2026-05-13)
• Gupta Power Infrastructure Limited v. The South Bihar Power Distribution Company Limited (SBPDCL) — Patna High Court (2026-05-13)
• M/s PBC Infrastructure (India) Pvt. Ltd. v. The State of Bihar — Patna High Court (2026-05-13)
• Narsingh Singh v. The State of Bihar — Patna High Court (2026-05-13)
• JV of Simmetrico FZ L.L.C. And Tagbin Services Private Limited (Simmetrico- Tagbin) v. The State of Bihar — Patna High Court (2026-05-13)
• M/s PBC Infrastructure (India) Pvt. Ltd., v. The State of Bihar — Patna High Court (2026-05-13)