SUDHIR SINGH,. RITESH KUMAR

50 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• M/S Tariyani Engicon Private Limited v. The State of Bihar — Patna High Court (2026-01-29)
• Anand Kumar Gupta v. The State of Bihar — Patna High Court (2026-01-29)
• Shalini Srivastava v. The State of Bihar — Patna High Court (2026-01-29)
• Chandan Kumar v. The State of Bihar — Patna High Court (2026-01-29)
• Chanda Kumari v. Dharamsheela Kumari — Patna High Court (2026-01-29)
• Gayatri Devi v. Dharamsheela Kumari — Patna High Court (2026-01-29)
• Gopal Saw Waste Paper Ltd. v. The State of Bihar — Patna High Court (2026-01-29)
• Ashish Ranjan v. The State of Bihar — Patna High Court (2026-01-29)
• Munna Kumar v. Dharamsheela Kumari — Patna High Court (2026-01-28)
• Nand Kishore v. The State of Bihar — Patna High Court (2026-01-28)