SUDHIR SINGH,. RAMESH CHAND MALVIYA

43 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• Rohila Devi @ Sushila Devi v. The State of Bihar — Patna High Court (2025-08-12)
• Prabhat Kumar Datt @ Prabhat Kumar v. The State of Bihar — Patna High Court (2025-08-12)
• SHARDA SAH v. The State of Bihar — Patna High Court (2025-08-12)
• Ranjeet Kumar v. The State of Bihar — Patna High Court (2025-08-11)
• RAMJARI DEVI v. The State of Bihar — Patna High Court (2025-08-11)
• The State of Bihar v. Chandra Shekhar Prasad Sinha — Patna High Court (2025-08-11)
• Shakuntala Devi v. The State of Bihar — Patna High Court (2025-08-07)
• Satyadeo Kumar @ Mantu Kumar v. The State of Bihar — Patna High Court (2025-08-07)
• The Chairman, Bihar School Examination Board, v. Md. Waris — Patna High Court (2025-08-05)
• Shahjahan Begum v. The Union of India — Patna High Court (2025-08-05)