SUDHIR SINGH,. RAJESH KUMAR VERMA

465 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• The Managing Director, Hindustan Antibiotic Limited v. The Union of India — Patna High Court (2026-02-27)
• M/s Creative Labs v. The State of Bihar — Patna High Court (2026-02-26)
• Sayara Khatun v. The State of Bihar through the Principal Secretary, Home, Govt. of Bihar, Patna — Patna High Court (2026-02-26)
• The State of Bihar v. Aswasthama Mahto @ Ashwathama Mahto — Patna High Court (2026-02-26)
• Sushma Kumari v. The State of Bihar — Patna High Court (2026-02-26)
• Vijay Kumar v. The State of Bihar — Patna High Court (2026-02-26)
• The State of Bihar v. Mahendra Prasad — Patna High Court (2026-02-26)
• The State of Bihar v. M/S Essell Lubricants and Chemicals Private Limited — Patna High Court (2026-02-26)
• Commando Industrial Security Force v. The State of Bihar — Patna High Court (2026-02-26)
• The State of Bihar v. Amol Naryan Choudhary — Patna High Court (2026-02-26)