SUDHIR SINGH,. KARAMJIT SINGH

91 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• RATTAN LAL & ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2024-11-11)
• STATE OF PUNJAB v. ADARSH RATHOUR — Punjab & Haryana High Court (2024-09-12)
• DEEPAK MALIK v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-09-12)
• SHANKAR v. STATE OF HARYANA — Punjab & Haryana High Court (2024-09-12)
• KULWANT KAUR AND ORS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-08-30)
• SUKHDEV SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-08-30)
• UNION OF INDIA AND OTHERS v. NO 4457850 EX NAIK AVTAR SINGH AND ANOTHER — Punjab & Haryana High Court (2024-08-30)
• SARBJIT KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-08-29)
• GURDEEP SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-08-29)
• JARNAIL SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2024-08-29)