SUDHIR SINGH,. HEMANT GUPTA

427 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• Dr. Rajesh Kumar Sinha and Ors v. The Union Of India Through Secretary, Ministry Of Health and Family Welfare, Government Of India an — Patna High Court (2017-03-10)
• Bipin Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2017-03-09)
• Rajiv Choudhary v. The State Of Bihar and Ors — Patna High Court (2017-03-09)
• M/s Hindustan Construction Company Ltd. v. The State Of Bihar and Ors — Patna High Court (2017-03-09)
• Sri Anish Akhatar @ Anis Akhtar v. The State Of Bihar and Ors — Patna High Court (2017-03-09)
• Rajiv Kumar Singh and Ors v. Patna High Court Through Its Registrar General and Ors — Patna High Court (2017-03-09)
• Pradip Kumar Jaiswal v. The State Of Bihar and Ors — Patna High Court (2017-03-09)
• Rajesh Jaiswal v. The State Of Bihar and Ors — Patna High Court (2017-03-09)
• Kum Kum Devi v. The State Of Bihar and Ors — Patna High Court (2017-03-09)
• Gopesh Kumar @ Kumar Gopesh v. Sri Vijay Krishna Gupta and Ors — Patna High Court (2017-03-08)