SUDHIR SINGH,. HARSH BUNGER

303 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• NISVA @ NISHA KHATOON v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-05-03)
• RANBIR SINGH v. RENU — Punjab & Haryana High Court (2025-02-14)
• SUKHJINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-02-06)
• NAVKIRAN KAUR v. AMANJIT SINGH — Punjab & Haryana High Court (2025-02-06)
• MOHINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-02-06)
• SARABJEET KAUR v. STATE ELECTION COMMISSION, PUNJAB AND ORS — Punjab & Haryana High Court (2025-02-06)
• KASHISH KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-02-06)
• SUKHJINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-02-06)
• BEERA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-02-06)
• HARMANDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-02-06)