SUDHIR SINGH
857 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 857 |
Disposal nature
| DISMISSED | 432 |
| DISPOSED | 336 |
| WITHDRAWN | 65 |
| ALLOWED | 21 |
| D.F.D. FOR NON APPEARANCE | 3 |
Recent judgments
- Dr. Gauri Shankar Prasad v. Income Tax Appellate Tribunal and Ors — Patna High Court (2017-12-13)
- Dr. Gauri Shankar Prasad v. Income Tax Appellate Tribunal and Ors — Patna High Court (2017-12-13)
- Dr. Gauri Shankar Prasad v. Income Tax Appellate Tribunal and Ors — Patna High Court (2017-12-13)
- Dr. Gauri Shankar Prasad v. Income Tax Appellate Tribunal and Ors — Patna High Court (2017-12-13)
- Barun Kumar @ Barun Mandal v. The State Of Bihar and Ors — Patna High Court (2017-12-13)
- Dr. Gauri Shankar Prasad v. Income Tax Appellate Tribunal and Ors — Patna High Court (2017-12-13)
- Bhagwati Devi v. The State Of Bihar and Ors — Patna High Court (2017-12-13)
- Kameshwar Singh v. The Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2017-11-08)
- Rajdeo Prasad Verma and Anr v. The State Of Bihar and Ors — Patna High Court (2017-11-08)
- Bihar Rubber Industries, Industrial Area, Buxar, Through Its Proprietor Deep Chand Das v. The Managing Director and Ors — Patna High Court (2017-11-08)
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