LexSUDHIR SINGH
50,962 recorded High Court judgment(s) · 2010–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 50954 |
| Punjab & Haryana High Court | 8 |
Disposal nature
| BAIL GRANTED | 39881 |
| DISPOSED | 3888 |
| DISMISSED | 3397 |
| WITHDRAWN | 1830 |
| ALLOWED | 1264 |
| D.F.D. FOR NON APPEARANCE | 422 |
| CONVERTED | 107 |
| REJECTED | 70 |
Recent judgments
- Yugal Prasad v. Krishna Murari @ Pd. — Patna High Court (2026-05-04)
- Dinesh Tanti @ Dinesh Sharma v. Suresh Prasad Singh @ Suro Singh — Patna High Court (2026-05-04)
- Marachhi Devi, v. Umapati Pathak — Patna High Court (2026-03-18)
- Sohra Khatoon @ Munni @ Talhat Praveen v. The State of Bihar — Patna High Court (2026-03-11)
- Dilip Kumar Yadav v. The State of Bihar — Patna High Court (2026-03-11)
- Ranjit Sinha @ Ranjit Kumar Sinha v. The State of Bihar — Patna High Court (2026-03-11)
- Md. Wakil Khan v. Ibney Saud — Patna High Court (2026-02-25)
- Rakesh Kumar Verma v. The State of Bihar — Patna High Court (2026-02-25)
- Motiur Rahman v. Amir Subhani — Patna High Court (2026-02-25)
- Md. Sharif Ansari v. The State of Bihar — Patna High Court (2026-02-25)