SUDHIR SINGH,. DEEPINDER SINGH NALWA

38 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• THE MANAGING DIRECTOR THE JHAJJAR CENTRAL COOPERATIVE BANK LIMITED JHAJJAR v. PARDEEP AND ANOTHER — Punjab & Haryana High Court (2025-07-07)
• RAKESH BANSAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-07)
• SHIVANI YADAV v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-07-07)
• SOHAN LAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-07)
• ANITA v. HARYANA SHEHARI VIKAS PRADHIKARAN AND ANOTHER — Punjab & Haryana High Court (2025-07-07)
• SATISH KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-07)
• ZAKARIYA KHAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-07)
• M/S DAKSH PHARMACEUTICALS PVT LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-07-07)
• DR SANJIV BHAGAT v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-07)
• DEEPAK ANAND v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-07-07)