SUDHIR SINGH,. CHANDRA PRAKASH SINGH

51 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• KANCHAN KUMARI v. The State of Bihar — Patna High Court (2022-10-21)
• RAVI SALUJA v. The State of Bihar, through the Director General of Police, Bihar, Patna — Patna High Court (2022-10-13)
• MD. FIROZ v. STATE OF BIHAR — Patna High Court (2022-09-30)
• TANIK LAL YADAV and ORS v. STATE OF BIHAR — Patna High Court (2022-09-30)
• NARESH YADAV and ORS v. STATE OF BIHAR — Patna High Court (2022-09-30)
• Rajesh Mandal v. The State Of Bihar — Patna High Court (2022-09-23)
• MAUJE MAHTO and ORS v. STATE OF BIHAR — Patna High Court (2022-09-16)
• BATHU MAHTO @ BATAHU MAHTO v. STATE OF BIHAR — Patna High Court (2022-09-16)
• MOHAN SINGH and ANR v. STATE OF BIHAR — Patna High Court (2022-09-12)
• SARIF @ SAJJO v. STATE OF BIHAR — Patna High Court (2022-09-12)