SUDHIR SINGH,. ALOK KUMAR PANDEY

51 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• M/s Solanki Engicon Private Limited v. The State of Bihar — Patna High Court (2026-01-31)
• Yoganand Mehta v. The State of Bihar — Patna High Court (2026-01-31)
• Dev Narayan Paswan v. The State of Bihar — Patna High Court (2026-01-30)
• Ramesh Mehta v. The State of Bihar — Patna High Court (2026-01-30)
• Yaduvansham Infrastructure Private Limited v. The State of Bihar — Patna High Court (2026-01-30)
• Siddheshwar Vidyarthy v. The State of Bihar — Patna High Court (2025-12-18)
• Prabin Kumar Chaurasia v. The State of Bihar — Patna High Court (2025-12-16)
• Nabi Mohammad @ Md. Nabi v. The State of Bihar — Patna High Court (2025-12-16)
• Ram Uchit Sah v. The State of Bihar — Patna High Court (2025-12-16)
• Md. Mojahid Hussain @ Md. Mujahid Hussain v. The State of Bihar — Patna High Court (2025-12-16)