SUDHIR SINGH,. ALOK JAIN

499 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• HARI SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-16)
• SURJIT SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-16)
• BALWINDER SINGH SIDHU AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-16)
• BALWINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-16)
• SATPAL v. STATE OF HARYANA — Punjab & Haryana High Court (2025-07-15)
• JASBIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-14)
• EXPERION DEVELOPERS PVT. LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-14)
• ADANI M2K PROJECTS LLP v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-14)
• SULAKSHNA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-14)
• ACHHE LAL AND ORS. v. UT OF CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2025-07-14)