LexSUDHIR SINGH
424 recorded High Court judgment(s) · 2015–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 346 |
| Punjab & Haryana High Court | 78 |
Disposal nature
| DISPOSED | 176 |
| DISMISSED | 121 |
| ALLOWED | 52 |
| DISPOSED OF | 49 |
| WITHDRAWN | 23 |
| D.F.D. FOR NON APPEARANCE | 2 |
| REJECTED | 1 |
Recent judgments
- Ranjeet Kumar @ Ranjit Kumar v. The State of Bihar — Patna High Court (2026-01-12)
- Chanda Sinha v. The State of Bihar — Patna High Court (2026-01-12)
- Sunil Shahi v. State of Bihar — Patna High Court (2026-01-12)
- Sudha Trivedy v. The State of Bihar — Patna High Court (2026-01-12)
- Md Rizwan v. The State of Bihar — Patna High Court (2026-01-12)
- The State of Bihar, through Mr. Amrit Lal Mina, Chief Secretary, v. Mr. Anil Kumar — Patna High Court (2026-01-12)
- Poonam Kumari v. The State of Bihar — Patna High Court (2026-01-12)
- The State of Bihar v. Dr. Shyam Sundar Singh — Patna High Court (2026-01-12)
- Santoshi Yadav v. The State of Bihar — Patna High Court (2026-01-12)
- Manish Kumar Ray v. The State of Bihar — Patna High Court (2026-01-09)